State Of U.P.Through The Prin. ... vs Ashok Kumar Rai
2012 Latest Caselaw 512 ALL

Citation : 2012 Latest Caselaw 512 ALL
Judgement Date : 19 April, 2012

Allahabad High Court

State Of U.P.Through The Prin. ... vs Ashok Kumar Rai on 19 April, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 2054 of 2011
 

 
Petitioner :- State Of U.P.Through The Prin. Secy. Home And Another
 
Respondent :- Ashok Kumar Rai
 
Petitioner Counsel :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

As prayed, list in the next week.

Interim order, granted earlier, shall continue till the next date of listing.

Order Date :- 19.4.2012

Tanveer/Suresh

Download the LatestLaws.com Mobile App