Citation : 2012 Latest Caselaw 510 ALL
Judgement Date : 19 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 4037 of 2010 Petitioner :- Amit Kumar Mehrotra Respondent :- State Of U.P. Petitioner Counsel :- Brijendra Singh Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
On request of learned counsel for the applicant, list this case in next cause list.
Order Date :- 19.4.2012
A.Nigam
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