Ajjan vs Central Narcotics ...
2012 Latest Caselaw 491 ALL

Citation : 2012 Latest Caselaw 491 ALL
Judgement Date : 19 April, 2012

Allahabad High Court

Ajjan vs Central Narcotics ... on 19 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 7678 of 2010
 

 
Petitioner :- Ajjan
 
Respondent :- Central Narcotics Bureau,Lucknow
 
Petitioner Counsel :- A.P. Mishra
 
Respondent Counsel :- I.B. Singh
 

 
Hon'ble Ajai Lamba,J.

Arguing counsel for the Narcotic Bureau is not present.

List in next cause list.

Order Date :- 19.4.2012

A.Nigam

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