Mahesh Prasad Gupta & Others vs Union Of India & Others
2012 Latest Caselaw 480 ALL

Citation : 2012 Latest Caselaw 480 ALL
Judgement Date : 18 April, 2012

Allahabad High Court

Mahesh Prasad Gupta & Others vs Union Of India & Others on 18 April, 2012

Bench: Vineet Saran, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 75595 of 2011
 

 
Petitioner :- Mahesh Prasad Gupta & Others
 
Respondent :- Union Of India & Others
 
Petitioner Counsel :- Anand Kumar Srivastava,Ashok Khare
 
Respondent Counsel :- A.S.G.I.,Ram Krishan Mishra,S.C.,S.D. Dube
 

 
Hon'ble Vineet Saran,J.

Hon'ble Het Singh Yadav,J.

Counter affidavit filed on behalf of respondent no.5 and 6 today is taken on record. Learned counsel for the petitioner prays for and is allowed two weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 18.4.2012

( Het Singh Yadav,J.) (Vineet Saran,J.)

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