Dr. Shailendra Kumar Singh vs State Of U.P. & Others
2012 Latest Caselaw 474 ALL

Citation : 2012 Latest Caselaw 474 ALL
Judgement Date : 18 April, 2012

Allahabad High Court

Dr. Shailendra Kumar Singh vs State Of U.P. & Others on 18 April, 2012

Bench: Vineet Saran, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 9349 of 2010
 

 
Petitioner :- Dr. Shailendra Kumar Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- P.K. Jain
 
Respondent Counsel :- C.S.C.,Manish Goyal
 

 
Hon'ble Vineet Saran,J.

Hon'ble Het Singh Yadav,J.

Learned counsel for the petitioner prays for and is granted three weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 18.4.2012

( Het Singh Yadav,J.) (Vineet Saran,J.)

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