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Mamta vs Union Of India Thru G.M., North ...
2012 Latest Caselaw 471 ALL

Citation : 2012 Latest Caselaw 471 ALL
Judgement Date : 18 April, 2012

Allahabad High Court
Mamta vs Union Of India Thru G.M., North ... on 18 April, 2012
Bench: Vineet Saran, Het Singh Yadav



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 65788 of 2011
 

 
Petitioner :- Mamta
 
Respondent :- Union Of India Thru G.M., North Eastern Railway & Others
 
Petitioner Counsel :- Vinod Kumar
 
Respondent Counsel :- Vivek Singh,S.C.
 

 
Hon'ble Vineet Saran,J.

Hon'ble Het Singh Yadav,J.

List on 30.4.2012.

Order Date :- 18.4.2012

R

( Het Singh Yadav,J.)   (Vineet Saran,J.)

 

 

 
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