Dr. Shri Ram Pandey vs State Of U.P. & Others
2012 Latest Caselaw 461 ALL

Citation : 2012 Latest Caselaw 461 ALL
Judgement Date : 18 April, 2012

Allahabad High Court

Dr. Shri Ram Pandey vs State Of U.P. & Others on 18 April, 2012

Bench: Vineet Saran, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 14138 of 2012
 

 
Petitioner :- Dr. Shri Ram Pandey
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- R.C. Dwivedi
 
Respondent Counsel :- C.S.C.,P.N.Ojha,V.B. Mishra,V.R.Tewari
 

 
Hon'ble Vineet Saran,J.

Hon'ble Het Singh Yadav,J.

Learned counsel for the petitioner states that he has received the counter affidavit of respondents no.5.

List in the next cause list. By that time, the rejoinder affidavit, if any, may be filed.

The name of Shri Satish Chatruvedi be shown as counsel for the petitioner in the cause list. By the next date, the other respondents may also file the counter affidavit.

Order Date :- 18.4.2012

( Het Singh Yadav,J.) (Vineet Saran,J.)

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