Dinesh vs State Of U.P.
2012 Latest Caselaw 460 ALL

Citation : 2012 Latest Caselaw 460 ALL
Judgement Date : 18 April, 2012

Allahabad High Court

Dinesh vs State Of U.P. on 18 April, 2012

Bench: S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- BAIL No. - 1469 of 2011
 

 
Petitioner :- Dinesh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Aditya Mishra,D.P. Singh,Salil Mohan
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble S.C. Chaurasia,J.

List revised.

None appears on behalf of the applicant to press the bail application.

The bail application is rejected for non-prosecution.

Order Date :- 18.4.2012

Sanjay

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