Maksood Alim vs State Of U.P.(Through Stf)
2012 Latest Caselaw 46 ALL

Citation : 2012 Latest Caselaw 46 ALL
Judgement Date : 9 April, 2012

Allahabad High Court

Maksood Alim vs State Of U.P.(Through Stf) on 9 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 1336 of 2010
 

 
Petitioner :- Maksood Alim
 
Respondent :- State Of U.P.(Through Stf)
 
Petitioner Counsel :- Mohd.Amir Naqvi,Nishit Upreti,Rana Mrityunjay Singh,Shailendra Mishra
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Arguing counsel is stated to be ill.

List on 16.4.2012.

Order Date :- 9.4.2012

A.Nigam

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