Ajit Singh vs State Of U.P. & Others
2012 Latest Caselaw 459 ALL

Citation : 2012 Latest Caselaw 459 ALL
Judgement Date : 18 April, 2012

Allahabad High Court

Ajit Singh vs State Of U.P. & Others on 18 April, 2012

Bench: Vineet Saran, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 6091 of 2011
 

 
Petitioner :- Ajit Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- I.P. Singh,G.K. Pandey,Prabhakar Singh,Rakesh K.Chaudhary
 
Respondent Counsel :- C.S.C.,A.K. Bajpai,R.K.Tripathi
 

 
Hon'ble Vineet Saran,J.

Hon'ble Het Singh Yadav,J.

As prayed, list in the next cause list.

Order Date :- 18.4.2012

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