Ram Nath Prasad vs Sri Rakesh Garg Principal Secy. ...
2012 Latest Caselaw 456 ALL

Citation : 2012 Latest Caselaw 456 ALL
Judgement Date : 18 April, 2012

Allahabad High Court

Ram Nath Prasad vs Sri Rakesh Garg Principal Secy. ... on 18 April, 2012

Bench: Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- CONTEMPT No. - 723 of 2012
 

 
Petitioner :- Ram Nath Prasad
 
Respondent :- Sri Rakesh Garg Principal Secy. Tax & Registration & Others
 
Petitioner Counsel :- Shailendra Kumar Singh
 

 
Hon'ble Dr. Satish Chandra,J.

In pursuance to the earlier order dated 28.03.2012, learned Standing Counsel submits that at least one week is required for the implementation of the order. All the formalities have been completed and papers are lying in the Treasury.

In view of above, the case is adjourned to 30.04.2012.

Order Date :- 18.4.2012

Nitesh

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