Isharat Khan vs State Of U.P.
2012 Latest Caselaw 45 ALL

Citation : 2012 Latest Caselaw 45 ALL
Judgement Date : 9 April, 2012

Allahabad High Court

Isharat Khan vs State Of U.P. on 9 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 4958 of 2010
 

 
Petitioner :- Isharat Khan
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Mohammad Alam,Arun Sinha
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Rejoinder affidavit has been filed in Court and taken on record.

Learned counsel for the applicant prays for time to argue the matter.

List in next cause list for arguments.

Order Date :- 9.4.2012

A.Nigam

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