Jagdish Lonia vs State Of U.P.
2012 Latest Caselaw 449 ALL

Citation : 2012 Latest Caselaw 449 ALL
Judgement Date : 18 April, 2012

Allahabad High Court

Jagdish Lonia vs State Of U.P. on 18 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 2295 of 2012
 

 
Petitioner :- Jagdish Lonia
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Kaushal Kishore Tewari
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned State counsel prays for time to file a counter affidavit indicating criminal history of the applicant.

List on 30.4.2012.

Order Date :- 18.4.2012

A.Nigam

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