Lachhiman Ram Verma vs State Of U.P. & Others
2012 Latest Caselaw 446 ALL

Citation : 2012 Latest Caselaw 446 ALL
Judgement Date : 18 April, 2012

Allahabad High Court

Lachhiman Ram Verma vs State Of U.P. & Others on 18 April, 2012

Bench: Vineet Saran, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 73358 of 2011
 

 
Petitioner :- Lachhiman Ram Verma
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Shesh Kumar
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Vineet Saran,J.

Hon'ble Het Singh Yadav,J.

The case is passed over on the illness slip of Shri Saurabh Pathak, learned counsel for respondents.

List in the next cause list.

Order Date :- 18.4.2012

( Het Singh Yadav,J.) (Vineet Saran,J.)

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