Union Of India Thru Sec, Ministry ... vs Vidyadhar Pandey And Another
2012 Latest Caselaw 443 ALL

Citation : 2012 Latest Caselaw 443 ALL
Judgement Date : 18 April, 2012

Allahabad High Court

Union Of India Thru Sec, Ministry ... vs Vidyadhar Pandey And Another on 18 April, 2012

Bench: Vineet Saran, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 14752 of 2011
 

 
Petitioner :- Union Of India Thru Sec, Ministry Of Communi And Others
 
Respondent :- Vidyadhar Pandey And Another
 
Petitioner Counsel :- Satish Kumar Rai,Mr. R.B. Singhal
 
Respondent Counsel :- Rajesh Pandey
 

 
Hon'ble Vineet Saran,J.

Hon'ble Het Singh Yadav,J.

List in the next cause list.

Interim order earlier granted shall continue till the next date of listing.

Order Date :- 18.4.2012

Download the LatestLaws.com Mobile App