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Dr. Anand Kumar Shahi vs State Of U.P. Thru Secy. ...
2012 Latest Caselaw 435 ALL

Citation : 2012 Latest Caselaw 435 ALL
Judgement Date : 17 April, 2012

Allahabad High Court
Dr. Anand Kumar Shahi vs State Of U.P. Thru Secy. ... on 17 April, 2012
Bench: Rajiv Sharma, Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 1343 of 2007
 

 
Petitioner :- Dr. Anand Kumar Shahi
 
Respondent :- State Of U.P. Thru Secy. Agriculture & 3 Ors.
 
Petitioner Counsel :- Manish Kumar
 
Respondent Counsel :- C.S.C.,D.K. Arora,H.P. Gupta
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

As prayed, list in the next month.

Order Date :- 17.4.2012

Suresh/Tanveer

 

 

 
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