Pramod Kumar Singh vs Union Of India Thr Sec. Finance And ...
2012 Latest Caselaw 432 ALL

Citation : 2012 Latest Caselaw 432 ALL
Judgement Date : 17 April, 2012

Allahabad High Court

Pramod Kumar Singh vs Union Of India Thr Sec. Finance And ... on 17 April, 2012

Bench: Vineet Saran, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 35486 of 2010
 

 
Petitioner :- Pramod Kumar Singh
 
Respondent :- Union Of India Thr Sec. Finance And Others
 
Petitioner Counsel :- A.R. Dube,R.N. Pandey,Rang Nath Pandey
 
Respondent Counsel :- A.S.G.I.,A.K. Singh,Prakash Padia,V.K. Ojha
 

 
Hon'ble Vineet Saran,J.

Hon'ble Het Singh Yadav,J.

As prayed, list in the next cause list.

Order Date :- 17.4.2012

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