Pradeep Kumar Saini vs State Of U.P. & Others
2012 Latest Caselaw 431 ALL

Citation : 2012 Latest Caselaw 431 ALL
Judgement Date : 17 April, 2012

Allahabad High Court

Pradeep Kumar Saini vs State Of U.P. & Others on 17 April, 2012

Bench: Ravindra Singh, Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 4459 of 2012
 

 
Petitioner :- Pradeep Kumar Saini
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Rupak Chaubey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Mahendra Dayal,J.

The learned A.G.A. prays for and is granted 10 days time to seek instruction or to file a coutner affidavit.

List on 30.4.2012.

Order Date :- 17.4.2012

N.A.

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