Udai Bhan vs Union Of India And Others
2012 Latest Caselaw 426 ALL

Citation : 2012 Latest Caselaw 426 ALL
Judgement Date : 17 April, 2012

Allahabad High Court

Udai Bhan vs Union Of India And Others on 17 April, 2012

Bench: Prakash Krishna, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- WRIT - A No. - 5391 of 2012
 

 
Petitioner :- Udai Bhan
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- A.D. Singh
 
Respondent Counsel :- Vivek Singh,S.C.
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Vishnu Chandra Gupta,J.

Sri Vivek Singh, learned counsel appearing for the respondents submits that an appeal preferred by the petitioner has been decided by the order dated 27th January, 2012. He may place copy of the order of the appellate authority on affidavit within two weeks.

List on 15th May, 2012.

(V.C. Gupta,J) (Prakash Krishna,J)

Order Date :- 17.4.2012

MK/

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