Dr. Alok Kumar Mehrotra And Ors. vs State Of U.P.Through Secy. Labour ...
2012 Latest Caselaw 425 ALL

Citation : 2012 Latest Caselaw 425 ALL
Judgement Date : 17 April, 2012

Allahabad High Court

Dr. Alok Kumar Mehrotra And Ors. vs State Of U.P.Through Secy. Labour ... on 17 April, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 1062 of 2011
 

 
Petitioner :- Dr. Alok Kumar Mehrotra And Ors.
 
Respondent :- State Of U.P.Through Secy. Labour Deptt. Bapu Bhawan Lko.And
 
Petitioner Counsel :- L.P.Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

As learned Standing Counsel is not prepared with the case, the case is adjourned.

List this case in the second week of May, 2012.

Order Date :- 17.4.2012

Suresh/Tanveer

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