Dr. Hari Mohan Prasad Singh vs Central Council Of Indian ...
2012 Latest Caselaw 421 ALL

Citation : 2012 Latest Caselaw 421 ALL
Judgement Date : 17 April, 2012

Allahabad High Court

Dr. Hari Mohan Prasad Singh vs Central Council Of Indian ... on 17 April, 2012

Bench: Prakash Krishna, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- WRIT - A No. - 10425 of 2012
 

 
Petitioner :- Dr. Hari Mohan Prasad Singh
 
Respondent :- Central Council Of Indian Medicine & Others
 
Petitioner Counsel :- Narendra Deo Upadhyay,Dharampal Singh
 
Respondent Counsel :- S.C.
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Vishnu Chandra Gupta,J.

Seen the office report dated 31st March, 2012.

Await the return of notice.

List on 2nd May, 2012.

(V.C. Gupta,J) (Prakash Krishna,J)

Order Date :- 17.4.2012

MK/

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