Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Mangey Ram & Others vs State Of U.P.& Another
2012 Latest Caselaw 420 ALL

Citation : 2012 Latest Caselaw 420 ALL
Judgement Date : 17 April, 2012

Allahabad High Court
Mangey Ram & Others vs State Of U.P.& Another on 17 April, 2012
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 5810 of 2009
 

 
Petitioner :- Mangey Ram & Others
 
Respondent :- State Of U.P.& Another
 
Petitioner Counsel :- Amit Krishan
 
Respondent Counsel :- Govt. Advocate,S.N. Singh
 

 
Hon'ble Yogesh Chandra Gupta,J.

Learned counsel for the applicants is present and states that since both the parties have settled their dispute by way of mutual agreement outside the Court, therefore, applicants do not want to press this application, therefore, the same be dismissed as withdrawn. An application no. 67428 of 2012 to the same effect supported by affidavit of applicant Mangey Ram has also been filed.

In view of the above, the application is dismissed as withdrawn without any liberty to file fresh application on the same cause of action.

Interim order, if any, stands vacated.

Order Date :- 17.4.2012

M/A.

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter