M.S. Yadav vs Union Of India Thru Secy. And ...
2012 Latest Caselaw 419 ALL

Citation : 2012 Latest Caselaw 419 ALL
Judgement Date : 17 April, 2012

Allahabad High Court

M.S. Yadav vs Union Of India Thru Secy. And ... on 17 April, 2012

Bench: Prakash Krishna, Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- WRIT - A No. - 11418 of 2012
 

 
Petitioner :- M.S. Yadav
 
Respondent :- Union Of India Thru Secy. And Others
 
Petitioner Counsel :- Lalji Yadav,Rajesh Yadav
 
Respondent Counsel :- A.S.G.I.,R.B.Singhal
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Vishnu Chandra Gupta,J.

As prayed, three weeks' time is granted to file counter affidavit.

List thereafter.

(V.C. Gupta,J) (Prakash Krishna,J)

Order Date :- 17.4.2012

MK/

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