Hakim Singh And Another vs Gopi Chandra And Others
2012 Latest Caselaw 414 ALL

Citation : 2012 Latest Caselaw 414 ALL
Judgement Date : 17 April, 2012

Allahabad High Court

Hakim Singh And Another vs Gopi Chandra And Others on 17 April, 2012

Bench: Sheo Kumar Singh, Arvind Kumar (Ii)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 965 of 2010
 

 
Petitioner :- Hakim Singh And Another
 
Respondent :- Gopi Chandra And Others
 
Petitioner Counsel :- N.K. Pandey,Sudha Pandey
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Arvind K. Tripathi,J.

This is claimants' appeal.

Admit.

Issue notice to the respondents.

Steps will be taken within ten days.

Affidavit, if any, may be filed by the respondents.

Summon the record of the lower court on the expenses of the appellants.

Order Date :- 17.4.2012

sks-grade iv

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