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Krishna Kumar Gupta And Others vs Sri Kishan Singh Atoria Principal ...
2012 Latest Caselaw 412 ALL

Citation : 2012 Latest Caselaw 412 ALL
Judgement Date : 17 April, 2012

Allahabad High Court
Krishna Kumar Gupta And Others vs Sri Kishan Singh Atoria Principal ... on 17 April, 2012
Bench: Satish Chandra



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- CONTEMPT No. - 893 of 2012
 

 
Petitioner :- Krishna Kumar Gupta And Others
 
Respondent :- Sri Kishan Singh Atoria Principal Secy. And Others
 
Petitioner Counsel :- Anand Mani Tripathi
 

 
Hon'ble Dr. Satish Chandra,J.

Issue notice both ways.

In the meantime, learned standing Counsel will seek instruction in the matter.

List on 08.05.2012.

Order Date :- 17.4.2012

Nitesh

 

 

 
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