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Narendra Nagar Cooperative ... vs State Of U.P.Through The Prin. ...
2012 Latest Caselaw 411 ALL

Citation : 2012 Latest Caselaw 411 ALL
Judgement Date : 17 April, 2012

Allahabad High Court
Narendra Nagar Cooperative ... vs State Of U.P.Through The Prin. ... on 17 April, 2012
Bench: Devi Prasad Singh, Devendra Kumar Upadhyaya



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 2897 of 2012
 

 
Petitioner :- Narendra Nagar Cooperative Housing Society Ltd. Lko.Throu.
 
Respondent :- State Of U.P.Through The Prin. Secy. (Housing ) Lko. & Ors.
 
Petitioner Counsel :- Somesh Tripathi,Sanjeev Agnihotri
 
Respondent Counsel :- C.S.C.,Mahesh Chandra
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Devendra Kumar Upadhyaya,J.

On the mention made on behalf of Mr. Umesh Chandra, put up on 19.4.2012 as fresh.

Order Date :- 17.4.2012

kkb/

 

 

 
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