Smt. Meera Mishra W/O Jagdish ... vs Union Of India Through Secy. ...
2012 Latest Caselaw 403 ALL

Citation : 2012 Latest Caselaw 403 ALL
Judgement Date : 17 April, 2012

Allahabad High Court

Smt. Meera Mishra W/O Jagdish ... vs Union Of India Through Secy. ... on 17 April, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 1979 of 2011
 

 
Petitioner :- Smt. Meera Mishra W/O Jagdish Prasad Mishra
 
Respondent :- Union Of India Through Secy. Deptt. Of Posts Dak Bhawan New
 
Petitioner Counsel :- Abdul Moin
 
Respondent Counsel :- A.S.G.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

List again showing the name of Shri Siddharth Dhaon, in the cause list as counsel for the opposite parties.

Order Date :- 17.4.2012

Suresh/Tanveer

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