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Dr. Jai Pal Singh Parihar vs State Of U.P. And Others
2012 Latest Caselaw 399 ALL

Citation : 2012 Latest Caselaw 399 ALL
Judgement Date : 17 April, 2012

Allahabad High Court
Dr. Jai Pal Singh Parihar vs State Of U.P. And Others on 17 April, 2012
Bench: Vineet Saran, Het Singh Yadav



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 48541 of 2011
 

 
Petitioner :- Dr. Jai Pal Singh Parihar
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Manu Khare,Rohit Upadhyay
 
Respondent Counsel :- C.S.C.,A.K.Gupta,Neeraj Tripathi,Sanjay Singh
 

 
Hon'ble Vineet Saran,J.

Hon'ble Het Singh Yadav,J.

On the request made by learned counsel for  the petitioner, list this case in the next cause list to enable  him to file  rejoinder affidavit.

Order Date :- 17.4.2012

R

 

 

 
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