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National Insurance Comp. Ltd. ... vs Nafeesun Nishan
2012 Latest Caselaw 397 ALL

Citation : 2012 Latest Caselaw 397 ALL
Judgement Date : 17 April, 2012

Allahabad High Court
National Insurance Comp. Ltd. ... vs Nafeesun Nishan on 17 April, 2012
Bench: Rajiv Sharma, Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1215 of 2008
 

 
Petitioner :- National Insurance Comp. Ltd. Through Regional Manager
 
Respondent :- Nafeesun Nishan
 
Petitioner Counsel :- S.Baneerji
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

On the request of learned counsel for the respondents, the case is adjourned.

List again

Order Date :- 17.4.2012

Suresh/Tanveer

 

 

 
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