Kulwant Gupta vs State Of U.P.
2012 Latest Caselaw 372 ALL

Citation : 2012 Latest Caselaw 372 ALL
Judgement Date : 16 April, 2012

Allahabad High Court

Kulwant Gupta vs State Of U.P. on 16 April, 2012

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9043 of 2012
 

 
Petitioner :- Kulwant Gupta
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- H.C. Mishra
 
Respondent Counsel :- Govt. Advocate,Sandeep Kumar Singh
 

 
Hon'ble Arvind Kumar Tripathi,J.

Learned AGA prays for and is granted three weeks time to file counter affidavit. In the mean time supplementary affidavit may be filed.

List in the week commencing 7.5.2012.

Order Date :- 16.4.2012

Hsc/

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