Ravindra Singh vs Central Bank Of India Thru ...
2012 Latest Caselaw 365 ALL

Citation : 2012 Latest Caselaw 365 ALL
Judgement Date : 16 April, 2012

Allahabad High Court

Ravindra Singh vs Central Bank Of India Thru ... on 16 April, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 711 of 2005
 

 
Petitioner :- Ravindra Singh
 
Respondent :- Central Bank Of India Thru Chairman And 3 Others
 
Petitioner Counsel :- Sameer Kalia,Sameer Kalia
 
Respondent Counsel :- N.K.Seth
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

List this case on 09.05.2012.

On that date, Mr. Gopal Kumar Srivastava, learned counsel for the Bank, shall produce the record as directed earlier.

Order Date :- 16.4.2012

Suresh/Tanveer

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