Citation : 2012 Latest Caselaw 351 ALL
Judgement Date : 16 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 7 Case :- CONTEMPT No. - 1085 of 2011 Petitioner :- Ajay Kumar Srivastava Respondent :- Sri Surendra. Managing Dir., U.P State Warehousing Corp., Petitioner Counsel :- R.S Tomar Respondent Counsel :- Avdhesh Shukla Hon'ble Dr. Satish Chandra,J.
(C.M. Application No. 33371 of 2012-Application for impleadment)
Heard learned counsel for the parties.
Impleadment application is allowed.
Let necessary correction will be carried out within two days.
Notice may be issued to the newly impleaded party.
List alongwith service report.
Order Date :- 16.4.2012
Nitesh
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