Shiv Narrain Saxena vs Sri Surendra, Managing Director ...
2012 Latest Caselaw 344 ALL

Citation : 2012 Latest Caselaw 344 ALL
Judgement Date : 16 April, 2012

Allahabad High Court

Shiv Narrain Saxena vs Sri Surendra, Managing Director ... on 16 April, 2012

Bench: Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- CONTEMPT No. - 972 of 2011
 

 
Petitioner :- Shiv Narrain Saxena
 
Respondent :- Sri Surendra, Managing Director Up State Warehousingh Corp.
 
Petitioner Counsel :- R.S. Tomar
 
Respondent Counsel :- Avdhesh Shukla
 

 
Hon'ble Dr. Satish Chandra,J.

(C.M. Application No.33372 of 2012-Application for impleadment)

Heard learned counsel for the parties.

Impleadment application is allowed.

Let necessary correction will be carried out within two days.

Notice may be issued to the newly impleaded party.

List alongwith service report.

Order Date :- 16.4.2012

Nitesh

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