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Dr.Arun Kumar Bhatt vs State Of U.P. Thorugh Principal ...
2012 Latest Caselaw 338 ALL

Citation : 2012 Latest Caselaw 338 ALL
Judgement Date : 16 April, 2012

Allahabad High Court
Dr.Arun Kumar Bhatt vs State Of U.P. Thorugh Principal ... on 16 April, 2012
Bench: Rajiv Sharma, Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 800 of 2011
 

 
Petitioner :- Dr.Arun Kumar Bhatt
 
Respondent :- State Of U.P. Thorugh Principal Secy.Medical And Health Lko
 
Petitioner Counsel :- I.P.Singh
 
Respondent Counsel :- C.S.C,Sanjay Bhasin,Vinayak Saxena
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

List before a Bench of which one of us (Justice D.K. Arora) is not a member.

Order Date :- 16.4.2012

Suresh/Tanveer

 

 

 
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