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The Commissioner Of Income Tax, ... vs M/S Ashoka Mining Works, ...
2012 Latest Caselaw 334 ALL

Citation : 2012 Latest Caselaw 334 ALL
Judgement Date : 16 April, 2012

Allahabad High Court
The Commissioner Of Income Tax, ... vs M/S Ashoka Mining Works, ... on 16 April, 2012
Bench: Ashok Bhushan, Prakash Krishna



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- INCOME TAX APPEAL DEFECTIVE No. - 163 of 2011
 

 
Petitioner :- The Commissioner Of Income Tax, Allahabad And Another
 
Respondent :- M/S Ashoka Mining Works, Sonebhadra
 
Petitioner Counsel :- A . N. Mahajan, S. S. C.
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

Sri R.K. Upadhyay, learned counsel for the appellant prays for and is allowed three weeks' and no more time to file affidavit of service.

List thereafter.

(Prakash Krishna,J)                 (Ashok Bhushan,J)

Order Date :- 16.4.2012

MK/

 

 

 
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