Deshraj vs State Of U.P.
2012 Latest Caselaw 333 ALL

Citation : 2012 Latest Caselaw 333 ALL
Judgement Date : 16 April, 2012

Allahabad High Court

Deshraj vs State Of U.P. on 16 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 9020 of 2011
 

 
Petitioner :- Deshraj
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Anupam Dixit,Amar Nath Rai,Illigibale,P.C. Mishra
 
Respondent Counsel :- Govt.Advocate,S.N. Pandey
 

 
Hon'ble Ajai Lamba,J.

On joint request of learned counsel for the parties, list after one week.

Order Date :- 16.4.2012

A.Nigam

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