Pankaj Kumar Srivastava vs Sri D.K. Thakur S.S.P./D.I.G. ...
2012 Latest Caselaw 326 ALL

Citation : 2012 Latest Caselaw 326 ALL
Judgement Date : 16 April, 2012

Allahabad High Court

Pankaj Kumar Srivastava vs Sri D.K. Thakur S.S.P./D.I.G. ... on 16 April, 2012

Bench: Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- CONTEMPT No. - 243 of 2012
 

 
Petitioner :- Pankaj Kumar Srivastava
 
Respondent :- Sri D.K. Thakur S.S.P./D.I.G. Lucknow
 
Petitioner Counsel :- Ram Kewal Tripathi
 

 
Hon'ble Dr. Satish Chandra,J.

(C.M. Application No. 33415 of 2012-Application for impleadment)

Heard learned counsel for the parties.

Impleadment application is allowed.

Let necessary correction will be carried out within two days.

Notice may be issued to the newly impleaded party.

List alongwith service report.

Order Date :- 16.4.2012

Nitesh

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