Gopi Kishan vs State Of U.P.
2012 Latest Caselaw 303 ALL

Citation : 2012 Latest Caselaw 303 ALL
Judgement Date : 13 April, 2012

Allahabad High Court

Gopi Kishan vs State Of U.P. on 13 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 2223 of 2012
 

 
Petitioner :- Gopi Kishan
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- I.P.Kashyap,Pratap Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

This is the 4th bail application of the applicant in Case Crime No.31 of 2008 under Sections 147/419/420/467/468/471/504/506 I.P.C., Police Station Mohanlalganj, District Lucknow.

Let the files of earlier applications for bail in the above stated crime number be also sent alongwith this file.

List on 23.4.2012.

Order Date :- 13.4.2012

A.Nigam

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