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Gayatri Devi vs State Of U.P. And Others
2012 Latest Caselaw 302 ALL

Citation : 2012 Latest Caselaw 302 ALL
Judgement Date : 13 April, 2012

Allahabad High Court
Gayatri Devi vs State Of U.P. And Others on 13 April, 2012
Bench: Ashok Bhushan, Prakash Krishna



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 18614 of 2012
 

 
Petitioner :- Gayatri Devi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Akhilesh Kumar Mishra
 
Respondent Counsel :- C.S.C.,K.N. Mishra
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

Connect with C.M. WP No. 15330 of 2012: Km. Priti Tiwari Vs. the State of U.P. and others.

Learned counsel for the respondent states that the ba nk will make payment of Rs. 25,000/- within a week.

Let the payment of Rs. 25,000/- be made within a week.

The bank may file counter affidavit within 3 weeks. Rejoinder affidavit may be filed within a week thereafter.

List on 2.5.2012.

Order Date :- 13.4.2012

sks-grade iv

 

 

 
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