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Hamari Duniya (Registered ... vs State Of U.P. And Others
2012 Latest Caselaw 295 ALL

Citation : 2012 Latest Caselaw 295 ALL
Judgement Date : 13 April, 2012

Allahabad High Court
Hamari Duniya (Registered ... vs State Of U.P. And Others on 13 April, 2012
Bench: Ashok Bhushan, Prakash Krishna



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 65649 of 2011
 

 
Petitioner :- Hamari Duniya (Registered Society)
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Shachindra Mishra
 
Respondent Counsel :- C.S.C.,S.N.Srivastava
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

Sri S.N. Srivastav, learned counsel for the respondent, states that this case has wrongly been listed today, since 3 weeks' time was allowed to file counter affidavit on 2.4.2012.

List after the expiry of the 3 weeks' time  as allowed by order dated 2.4.2012.

Interim order already granted on 2.4.2012 shall continue till the next date of listing.

Order Date :- 13.4.2012

sks-grade iv

 

 

 
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