Harpal Singh vs State Of U.P. And Others
2012 Latest Caselaw 294 ALL

Citation : 2012 Latest Caselaw 294 ALL
Judgement Date : 13 April, 2012

Allahabad High Court

Harpal Singh vs State Of U.P. And Others on 13 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 43769 of 2011
 

 
Petitioner :- Harpal Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- R.G. Prasad
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

List after four weeks. Interim order already passed is extended till the next date of listing.

Order Date :- 13.4.2012

SRY

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