C/M Sri Gulab Singh Mahavidyalaya vs State Of U.P. And Others
2012 Latest Caselaw 293 ALL

Citation : 2012 Latest Caselaw 293 ALL
Judgement Date : 13 April, 2012

Allahabad High Court

C/M Sri Gulab Singh Mahavidyalaya vs State Of U.P. And Others on 13 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 18309 of 2012
 

 
Petitioner :- C/M Sri Gulab Singh Mahavidyalaya
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Yogish Kumar Saxena
 
Respondent Counsel :- C.S.C.,R.A. Akhtar
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent No. 1. Sri R.A. Akhtar, Advocate has entered appearance on behalf of respondent Nos. 2 and 3.

Each one of the respondents is accorded one month's time to file counter affidavit.

List after one month.

Order Date :- 13.4.2012

SRY

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