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Mukesh Gupta S/O Deepchandra ... vs State Of U.P. Thru Principal ...
2012 Latest Caselaw 287 ALL

Citation : 2012 Latest Caselaw 287 ALL
Judgement Date : 13 April, 2012

Allahabad High Court
Mukesh Gupta S/O Deepchandra ... vs State Of U.P. Thru Principal ... on 13 April, 2012
Bench: Rajiv Sharma, Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 362 of 2011
 

 
Petitioner :- Mukesh Gupta S/O Deepchandra Gupta
 
Respondent :- State Of U.P. Thru Principal Secretary Medical Education & O
 
Petitioner Counsel :- Vinod Kumar Singh
 
Respondent Counsel :- C.S.C.,Sanjay Bhasin,Vinayak Saxena
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

List this case in the first week of May, 2012 along with the record of Writ Petition No.9811 (S/B) of 2011.

Order Date :- 13.4.2012

Suresh/Tanveer

 

 

 
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