Kothari Associated Pvt. Ltd. ... vs U.P. Rajkiya Nirmaan Nigam Ltd. ...
2012 Latest Caselaw 281 ALL

Citation : 2012 Latest Caselaw 281 ALL
Judgement Date : 13 April, 2012

Allahabad High Court

Kothari Associated Pvt. Ltd. ... vs U.P. Rajkiya Nirmaan Nigam Ltd. ... on 13 April, 2012

Bench: Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- ARBITRATION APPLICATION No. - 34 of 2011
 

 
Petitioner :- Kothari Associated Pvt. Ltd. Thru. Its Managing Director
 
Respondent :- U.P. Rajkiya Nirmaan Nigam Ltd. Thru. Its Managing Director
 
Petitioner Counsel :- Yuvaraj A.K. Sharma
 
Respondent Counsel :- Shishir Jain
 

 
Hon'ble Dr. Satish Chandra,J.

As requested by the counsel for the applicant, list on 23.04.2012.

Order Date :- 13.4.2012

Nitesh

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