Ramesh Chand vs Pradeep Kumar
2012 Latest Caselaw 271 ALL

Citation : 2012 Latest Caselaw 271 ALL
Judgement Date : 13 April, 2012

Allahabad High Court

Ramesh Chand vs Pradeep Kumar on 13 April, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL No. - 397 of 2005
 

 
Petitioner :- Ramesh Chand
 
Respondent :- Pradeep Kumar
 
Petitioner Counsel :- Sunil Kumar
 

 
Hon'ble Rajes Kumar,J.

The appeal is already admitted on question nos. 2 and 3 mentioned in the memorandum of appeal. There is no reason to vacate the interim order.

List for hearing in the week commencing 9.7.2012. Office is directed to summon the lower court's record at the cost of the appellant. The appellant shall deposit the requisite cost within two weeks.

Order Date :- 13.4.2012

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