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Pramod Tiwari & Others vs State Of U.P. & Another
2012 Latest Caselaw 270 ALL

Citation : 2012 Latest Caselaw 270 ALL
Judgement Date : 13 April, 2012

Allahabad High Court
Pramod Tiwari & Others vs State Of U.P. & Another on 13 April, 2012
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 12182 of 2008
 

 
Petitioner :- Pramod Tiwari & Others
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- G.S. Hajela,R.C. Singh,R.C. Yadav,S.K. Misra
 
Respondent Counsel :- Govt. Advocate,P.K. Singh,Vivekanand Yadav
 

 
Hon'ble Yogesh Chandra Gupta,J.

Case is called out in the revised list.

As jointly prayed by learned counsel for the parties, list this case on 23.04.2012.

Interim order dated 30.05.2008 shall remain operative till the date fixed.

Order Date :- 13.4.2012

M/A.

 

 

 
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