Smt. Anju Varshaney vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 267 ALL

Citation : 2012 Latest Caselaw 267 ALL
Judgement Date : 13 April, 2012

Allahabad High Court

Smt. Anju Varshaney vs State Of U.P. Thru Secy. And Others on 13 April, 2012

Bench: Ashok Bhushan, Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 16024 of 2012
 

 
Petitioner :- Smt. Anju Varshaney
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- S.P.S. Rathi
 
Respondent Counsel :- C.S.C.,Ashutosh Srivastava,Rajesh Tripathi
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

Shri Ashutosh Srivastava, learned counsel appearing for respondents n. 3 prays for and is allowed ten days' time to file counter affidavit.

Put up on 25.4.2012 as a fresh case.

Order Date :- 13.4.2012

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