Dr. Vinod Srivastava S/O Late ... vs Union Of India Thru Secretary ...
2012 Latest Caselaw 260 ALL

Citation : 2012 Latest Caselaw 260 ALL
Judgement Date : 13 April, 2012

Allahabad High Court

Dr. Vinod Srivastava S/O Late ... vs Union Of India Thru Secretary ... on 13 April, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 639 of 2011
 

 
Petitioner :- Dr. Vinod Srivastava S/O Late Baijnath Prasad Srivastava & O
 
Respondent :- Union Of India Thru Secretary Human Resource & Ors.
 
Petitioner Counsel :- Brijendra Singh,Abhishek Misra,Brijendra Singh,Dr.L.P. Misra
 
Respondent Counsel :- A.S.G.,C.S.C.,I.H.Farooqui,Y.S. Lohit
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

On the request of Sri Alok Kumar learned counsel the opposite parties, the case is adjourned.

List again.

Order Date :- 13.4.2012

Suresh/Tanveer

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