Ankit Chaturvedi vs Union Of India & Others
2012 Latest Caselaw 258 ALL

Citation : 2012 Latest Caselaw 258 ALL
Judgement Date : 13 April, 2012

Allahabad High Court

Ankit Chaturvedi vs Union Of India & Others on 13 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 5054 of 2012
 

 
Petitioner :- Ankit Chaturvedi
 
Respondent :- Union Of India & Others
 
Petitioner Counsel :- Sheo Ram Singh,Shashank Shekhar
 
Respondent Counsel :- A.S.G.I.,K. Zaidi,Rajesh Khare,S.C.
 

 
Hon'ble V.K. Shukla,J.

One month's further time is accorded for filing counter affidavit.

List after one month.

Order Date :- 13.4.2012

SRY

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