The Commissioner Of Income Tax-I, ... vs M/S Sunil Sugar Co. Kanpur
2012 Latest Caselaw 23 ALL

Citation : 2012 Latest Caselaw 23 ALL
Judgement Date : 6 April, 2012

Allahabad High Court

The Commissioner Of Income Tax-I, ... vs M/S Sunil Sugar Co. Kanpur on 6 April, 2012

Bench: Ashok Bhushan, Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- INCOME TAX APPEAL DEFECTIVE No. - 242 of 2005
 

 
Petitioner :- The Commissioner Of Income Tax-I, Kanpur
 
Respondent :- M/S Sunil Sugar Co. Kanpur
 
Petitioner Counsel :- S.C.
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

List along with I.T.A. No. (234) of 2005.

(Prakash Krishna,J) (Ashok Bhushan,J)

Order Date :- 6.4.2012

MK/

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